Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Gujarat - Subsection Section 52(a) in The Bombay Irrigation Act, 1879 (a)the date of the commencement of construction of any work in connection with the construction or improvement or extension of a canal, as the construction date;
