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[Cites 3, Cited by 0]

State Consumer Disputes Redressal Commission

Shri Jinratna Ganpatrao Rote vs Shri Chandraprabhu Nagari Sahakari ... on 27 November, 2012

  
 
 
 
 
 
 A-718-TO-726-2012
  
 
 
 
 
 







 



 
   
   
   


   
     
     
     

BEFORE THE
    HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
    
   
    
     
     

COMMISSION,  MAHARASHTRA, MUMBAI
    
   
  
  
   

 
  
 
  
   
   

 
  
 
  
   
   
     
     
     
       
       
       

First Appeal
      No. A/12/718 
      
     
      
       
       

(Arisen out
      of Order Dated 10/05/2012 in Case No. EA/11/46 of District   Kolhapur)
      
     
    
     

 
    
   
    
     
     

 
    
   
    
     
     
       
       
       
         
         
         

1.

SHRI JINRATNA GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus    

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/719 (Arisen out of Order Dated 10/05/2011 in Case No. EA/11/47 of District Kolhapur)  

1. SHRI JINRATNA GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus    

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/720 (Arisen out of Order Dated 10/05/2012 in Case No. EA/12/48 of District Kolhapur)  

1. SHRI UDAY GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus    

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/721 (Arisen out of Order Dated 10/05/2012 in Case No. EA/49/11 of District Kolhapur)  

1. SHRI UDAY GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus  

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/722 (Arisen out of Order Dated 10/05/2012 in Case No. EA/11/50 of District Kolhapur)  

1. SHRI UDAY GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus  

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/723 (Arisen out of Order Dated 10/05/2011 in Case No. EA/11/51 of District Kolhapur)  

1. SHRI JINRATNA GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus  

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR KOLHAPUR   MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/724 (Arisen out of Order Dated 10/05/2012 in Case No. EA-11/52 of District Kolhapur)  

1. SHRI UDAY GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR ...........Appellant(s)     Versus  

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/725 (Arisen out of Order Dated 10/05/2012 in Case No. EA/53/2011 of District Kolhapur)  

1. SHRI UDAY GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus  

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/12/726 (Arisen out of Order Dated 10/05/2012 in Case No. EA/54/11 of District Kolhapur)  

1. SHRI UDAY GANPATRAO ROTE RUIKER COLONY SHIVAJI PARK KOLHAPUR KOLHAPUR MAHARASHTRA ...........Appellant(s)     Versus  

1. SHRI CHANDRAPRABHU NAGARI SAHAKARI PATSANTHA LTD 2057 C SHANIWAR PETH KOLHAPUR KOLHAPUR MAHARASHTRA

2. SHRI VILAS DHANPAL NILLE 497 E FRIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

3. GUNVANT BABURAO ROTE 497 E FIENDS COLONY SHIVAJI PARK KOLHAPUR MAHARASHTRA

4. SHRI AJIT PADMGONDA PATIL OPP JAIN MANDIR NAGAON TAL HATKANAGALE KOLHAPUR MAHARASHTRA

5. SHRI ANAND GANPATRAO PATANE ANAND STORES PRANDEKAR MANTION GUJARI CORNER MAHADWAR ROAD KOLHAPUR MAHARASHTRA

6. SHRI MANOHAR THALU PALAKE 15/ A AYODHYA COLONY RANDIVECOLONY LINE BAZAR DRAINAGE ROAD KOLHAPUR KOLHAPUR MAHARASHTRA

7. SMT NIRMALA SHRIMANDHAR MUG BEHIND PRIVATE HIGHSCHOOL KHASBAG KOLHAPUR MAHARASHTRA

8. SHRI RAJENDRA BABASO PATIL NEAR SWAMI HOTEL OPP RATNAKAR BANK SHAHUPURI KOLHAPUR KOLHAPUR MAHARASHTRA

9. SHRI SURESH ANNASO MAGDUM AGRAWAL MAGDUM ASSOCIATES A-4 OM PLAZA KONDA LANE KOLHAPUR MAHARASHTRA

10. SMT SHALAN SURENDRA BOMBADE WARD NO 10 OPP DR CHAOUGULE HOSPITAL BAGADI GALLI KALANAGAR ICHALKARANJI TAL HATANGALE KOLHAPUR MAHARASHTRA

11. SHRI VIJAYRAO DASHRATH KOGNOLE MANSTAMBH NEAR DIGAMBER JAIN MANDR GANGAVESH KOLHAPUR MAHARASHTRA ...........Respondent(s)   BEFORE:

   
HON'BLE Mr. S.R. Khanzode PRESIDING MEMBER   HON'BLE MR. Dhanraj Khamatkar Member   HON'BLE MR. Narendra Kawde MEMBER   PRESENT:
Mr.Umesh Mangave, Advocate a/w Mr.Santosh Patil, Advocate for the Appellant.
 
Mr.S.S. Mehta, Advocate for the Respondent Nos.2,4,6,7 & 10.
 
Mr.Digambar Thakare, Advocate for the Respondent Nos., 5, 9 & 11.
 
O R D E R   Per Shri S.R. Khanzode Honble Presiding Judicial Member:
  (1)               
These appeals take an exception to an order dated 10.05.2012 which is common order covering all these appeals passed in their respective execution applications filed under section 27 of the Consumer Protection Act, 1986 (the Act for brevity). As per the impugned order covering respective matters of the execution applications stood dismissed and feeling aggrieved thereby original Executants/Appellants filed respective appeals under section 27-A of the Act.
  (2)               
Respondent No.1 Chandraprabhu Nagari Sahakari Patsanstha Ltd., Respondent No.3 Gunvant Baburao Rote and Respondent N.8 - Shri Rajendra Babaso Patil, in all the appeals preferred to remain absent though served (as per postal acknowledgement receipts on record), Respondent Nos.2,4,6,7 & 10 through Advocate Mr.Umesh Mangave present and Respondent Nos.5, 9 and 11 through Advocate Mr.Digambar Thakare, present. He files vakalatnama. Taken on record. Heard parties present.
  (3)               
What procedure in the trial before the Forum is to be observed is well spelled out by this Commission in the order passed in A/1190/09 and Suo Motu Revision Petition no.35/10 Mr.Amir Ali Tharani v/s. Mr.Rajesh Sukhtankar decided on 27th September 2010. Similar instructions on administrative side were also issued by this Commission. Trial was not conducted by the Forum in the expected manner. Whatever the defense that is to be taken by the Respondents/original Opponents is to be considered at the appropriate stage. Here the Forum referring to one of the defenses raised about the liability of the Directors abruptly observed that all the Execution Applications were not tenable and accordingly dismissed the same. The trial once commenced after explaining the subsistence of accusation and recording the plea should end either in acquittal or in conviction of the accused persons. This particular trial is not at all conducted as per Provisions prescribed under the Act resulting into miscarriage of justice. It may be pointed out that the order under the execution reached the finality in view of Section 24 of the Act. We also find the observation of the Forum to the effect that since joint and several liability is there, there is no reason to continue criminal prosecution against the single person. Considering all these aspects we find that the Forum committed an error in law in passing the order. We hold accordingly and pass the following order:
 
O R D E R        
(i)               Appeal Nos.718, 719, 720, 721, 722, 723, 724, 725 and 726 of 2012 are hereby allowed.
   
(ii)               Common order passed in Execution Application Nos.EA/46/11, EA/47/11, EA/48/11, EA/49/11, EA/50/11, EA/51/11, EA/52/11, EA/53/11 and EA/54/11, is hereby set aside.
 
(iii)               All the Execution applications be restored with the same execution numbers and thereafter, the trial be conducted according to law.
 
(iv)               Both parties shall appear before the Forum on 02/01/2013.
   
(v)               Trial be expedited.
 
(vi)               All the appeals stand disposed of accordingly.
 
(vii)               No order as to costs.
 

Pronounced on 27th November, 2012.

[HON'BLE Mr. S.R. Khanzode] PRESIDING MEMBER     [HON'BLE MR.

Dhanraj Khamatkar] Member     [HON'BLE MR.

Narendra Kawde] MEMBER ep