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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(3)(B) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(B)Welfare Measures. - After setting apart the money for the Administration Fund as provided under Para 9(2) and (3) above, the remaining part of the money, in the fund shall be utilised for carrying out the following welfare measures: