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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(10)(d) in West Bengal Municipal Act, 1993

(d)a co-operative society, by whatever name called, registered or deemed to have been registered under the West Bengal Co-operative Societies Act, 1983 (West Ben. Act 45 of 1983);]