Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv on 14 September, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11, 12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021 & I.As. 3720/2021, 10347/2021.
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. S.K. Pandey, Mr.
Awanish Kumar, Mr. Chandrashekhar
AC and Ms. Monica Benjamin,
Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel,
Ms. Rashi Gupta, Mr. Prateek
Khandelwal and Ms. Disha Sachdeva,
Advocates.
+ O.M.P. (COMM) 105/2021 & I.As. 3721/2021, 10346/2021.
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. S.K. Pandey, Mr.
Awanish Kumar, Mr. Chandrashekhar
AC and Ms. Monica Benjamin,
Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel,
Ms. Rashi Gupta, Mr. Prateek
Khandelwal and Ms. Disha Sachdeva,
Advocates.
+ O.M.P. (COMM) 106/2021 & I.As. 3722/2021, 10348/2021.
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. S.K. Pandey, Mr.
Awanish Kumar, Mr. Chandrashekhar
AC and Ms. Monica Benjamin,
Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel,
Ms. Rashi Gupta, Mr. Prateek
Khandelwal and Ms. Disha Sachdeva,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.09.2021 [VIA VIDEO CONFERENCING] Re-notify on 04th October, 2021 at 02:30 PM.
SANJEEV NARULA, J SEPTEMBER 14, 2021 v