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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

(f)"eligible person" means a economically weaker section or lower income group persons who is domicile of Madhya Pradesh and who does not own either in his own name or in the name of any member of his family any house or residential plot in the State of Madhya Pradesh: