Section 13 in Punjab Habitual Offenders (Control and Reform) Act, 1952
13. Verification of presence of registered persons within prescribed area or place of settlement.
- Every registered person whose movements have been restricted or who has been settled in a place [of residence] [Inserted by Section 9, ibid.] under the provision of this Act shall attend at such place and at such time and before such person as may be directed in this behalf.Settlements and Schools
