Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(1) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995 (1)Every application for licence shall be made to the competent authority in such form and manner and accompanied by such licence fee as may be prescribed.
