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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)Besides having information display boards, the clinical establishment shall have adequate signage system consisting of colour coded guidelines and signages indicating access to various facilities, public utilities, exits including emergency exists, signages of bio-safety symbols etc. at strategic points in the establishment for guidance of the service recipient, service-providers and public.