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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(i) in The Maharashtra Housing and Area Development (Disposal of Land) Rules, 1981

(i)"Neo-Buddhist" means a person belonging to a Scheduled Caste. A Scheduled Tribe, a Nomadic Tribe or Denotified Tribe, who has been converted to Buddhist faith.