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State of Odisha - Section
Section 10 in Orissa State Financial Corporation (Staff) Regulations, 1975
10. Age.
- The age of a person at the time of his/her first appointment to the service of the Corporation shall not exceed 25 years provided that the Board may in special cases appoint or Authorise the appointment of persons above the said age limit to obtain the service's of experienced staff:Provided further that the maximum age limits for entry in to the Corporation service shall be as follows :| Class of employee | Minimum age |
| 1. Class "A" | 21 years |
| 2. Class "B" & "C" | 18 years. |