Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

Greater Bengaluru City Corporation -

Section 87(1) in Bangalore Water Supply and Sewerage Act, 1964

(1)The State Government may, after previous publication, by notification make rules to give effect to the provisions of this Act.