Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Motor Vehicles Taxation Rules, 1974 6. Form of licences. - The licences and certificate referred to in sub-section (1) of section 5 and section 6 of the Act shall be as specified in the Schedule to these rules.
