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Jammu & Kashmir High Court

Rajni And Others vs M/S Srm Contractors Ltd. And on 23 November, 2022

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                     Sr. No. 194


          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                   FAO (WC) No. 44/2022


 Rajni and others                                                .....Petitioner(s)


                              Through: Mr. L.K.Sharma, Sr. Advocate with
                                       Mr. Mohit Kumar, Advocate.
                        Vs

 M/s SRM Contractors Ltd. and                                    ..... Respondent(s)
 another
                              Through:

 Coram:        HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                     ORDER

Admit.

Issue post admission notice to the respondents. Record be also summoned. List on 02.02.2023.

(Puneet Gupta) Judge Jammu 23.11.2022 Pawan Chopra