Jammu & Kashmir High Court
Rajni And Others vs M/S Srm Contractors Ltd. And on 23 November, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 194
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
FAO (WC) No. 44/2022
Rajni and others .....Petitioner(s)
Through: Mr. L.K.Sharma, Sr. Advocate with
Mr. Mohit Kumar, Advocate.
Vs
M/s SRM Contractors Ltd. and ..... Respondent(s)
another
Through:
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Admit.
Issue post admission notice to the respondents. Record be also summoned. List on 02.02.2023.
(Puneet Gupta) Judge Jammu 23.11.2022 Pawan Chopra