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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(k) in The Orissa Nurses and Midwives Registration Act, 1938

(k)"trained dai" means a dai who has been granted a training certificate under the bye-laws made by the Council or who has been registered on an application made under Clause (d) of Sub-section (1) of Section 10; and