Gauhati High Court - Itanagar
Facebook India Online Services Private ... vs Pema Khandu And 4 Ors on 30 March, 2026
Page No.# 1/3
GAHC040010882025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : CRP/73/2025
Facebook India Online Services Private Limited
registered office at 14th Floor, Skyview 10, The Skyview, Survey No.83/1 of Raidurg
(Panmaqtha) Village, Serilingampally Mandal, Ranga Reddy District, Cyberabad,
Hyderabad, Shaikpet, Telangana, India 500081, being represented by its power of
attorney holder Saanjh Purohit, Daughter of Ashoke Purohit.
VERSUS
Pema Khandu and 4 Ors
Son of Late Dorjee Khandu, resident of DDK Road, Near APSSB Officer, Upper C
Sector, Itanagar 791111, Papum Pare District, Arunachal Pradesh.
2:M/s Awadh TV Group
Age: 0
Occupation :
Awadh TV Group Building
Sector 22
Noida 201309
Uttar Pradesh
represented by its Chief Managing Director and Editor in Chief
Akash Rabindra Shukla.
3:Akash Rabindra Shukla
Age: 0
Occupation :
Chief Managing Director and Editor and Editor in Chief
M/s Awadh TV Group
Awadh TV Group Building
Sector 22
Noida 201309
Uttar Pradesh.
5:Facebook INC
Page No.# 2/3
Age: 0
Occupation :
having its registered office at 1 Hackerway
Menlo
Park
California 94025
United States of America.
8:WhatsApp LLC
Age: 0
Occupation :
1601 Willow Road
Menlo Park
California 94025
United States of America
and also at WhatsApp Attention
Grievance Officer
Post Box No.56 Road No.1
Banjara Hills
Hyderabad 500034
Telangana
India
Advocate for the Petitioner : Tejpal Singh Rathore, Kemo Lollen,Hiranya Kumar Nath
Advocate for the Respondent : Duge Soki, Marnya Ete,1 S Agarwal,S Ahmed,Dani Rieyang,Kiran
Rinya,S D Loda,Kipa Yabi,Jumken Ete,Aruna Rai,Reken Ingo,KeekeLoya,Vijay Jamoh
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 30.03.2026 Mr. H. K. Nath, learned counsel for the petitioner, with the consent of the learned counsel appearing on behalf of the respondents, prays for listing this matter again on 05.05.2026.
The prayer is allowed.
Page No.# 3/3 Accordingly, list the matter again on 05.05.2026.
JUDGE Comparing Assistant