Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(5) in The Orissa Timber and Other Forest Produce Transit Rules, 1980 (5)All orders refusing to grant transit permit shall be in writing and shall state the reasons of the refusal and shall be communicated to the applicant.
