Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(6) in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980 (6)[ All O.A.S., B.D.Os.] [Substituted vide Orissa Gazette Extraordinary No.1106/10.8.1992.]
