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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(1)(d) in The Bihar and Orissa Excise Act, 1915

(d)the collection of portions of the hemp plant from which intoxicating drugs can be manufactured or produced, and the manufacture or production of intoxicating drugs therefrom;