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Madhya Pradesh High Court

Goodman Investors Relation Services ... vs The Appellate Authority Payment Of ... on 15 March, 2019

                     THE HIGH COURT OF MADHYA PRADESH,INDORE BENCH

                                           M.P.No.1138/2019
        Indore, Dated: 15/03/2019

                  Shri Dharmendra Chelawat, learned counsel for the petitioner.
                  Heard on the question of admission as well as on I.A.No.1037/2019.
                  Issue notice to the respondents on payment of process fee within seven

days.

Let the record of the lower Court be requisitioned. List the matter on 6th of May, 2019 along with M.P. No.1140/2019. In the meanwhile, the amount may not be disbursed, till the next date of hearing.

C.c.,as per rules.

(Ms. Vandana Kasrekar) JUDGE oni Digitally signed by Moni Raju Date: 2019.03.18 11:15:49 +05'30'