Central Administrative Tribunal - Delhi
Order Reserved On: 01.02.2013 vs Govt. Of Nct Of Delhi on 22 February, 2013
Central Administrative Tribunal
Principal Bench
New Delhi
M.A.No.283/2013
O.A.No.417/2013
Order Reserved on: 01.02.2013
Order pronounced on 22.02.2013
Honble Mrs. Manjulika Gautam, Member (A)
Honble Shri V. Ajay Kumar, Member (J)
OM PRAKASH
S/O SHRI INDERJEET
R/O 104 BINDAPUR
UTTAM NAGAR
DELHI 110 059.
ASHOK KUMAR CHAUDHARY
S/O SHRI MAHESHWAR CHAUDHARY
R/O A-467, VILLAGE, AZADPUR
NEAR RAILWAY FLYOVER, DELHI-33
VINOD KUMAR
S/O SHRI BALAK RAM
R/O 77 RAMHOLA VIHAR
HASTSAL ROAD, NANGLOI
DELHI-41.
SATYAVIR SINGH
S/O JAI KALI SINGH
R/O RZ, C-1/24, PRATAP GARDEN
UTTAM NAGAR, DELHI-59.
RAKSHI
W/O SHRI GOPAL KRISHAN
R/O B-32, VIJAY ENCLAVE
PALAM ROAD
NEW DELHI 45.
NARENDRA KUMAR
S/O SHRI JAGDISH PRASHAD
R/O 3/284 GALIN NO.3,
GEETANJALI PARK
SAGAR PUR
DELHI.
BHAGAT SINGH
S/O SHRI RAM SWAROOP
R/O 58, MANDIR WALI GALI
VILLAGE AZADPUR
DELHI-33.
SALVIR SINGH
S/O SHRI JAGVIR SINGH
R/O BC-220C EAST SHALIMAR BAGH
DELHI-88.
SUNIL KUMAR MISHRA
S/O SHRI HARBANS MISHRA
R/O D-175, NEW SEELAMPUR
DELHI-53.
VINOD KUMAR
S/O SHRI NAHAR SINGH
R/O B-23, PARTAP GARDEN
UTTAM NAGAR
NEW DELHI-59.
AMIR SINGH
S/O SHRI MANOHAR SINGH
R/O E-28, PHASE-V, OM VIHAR
UTTAM NAGAR
DELHI 59.
SANJAY KUMAR
S/O GULAB CHAND
R/O E-36, OM VIHAR, PHASE V
UTTAM NAGAR, DELHI-59.
LAKSHMI NARAYAN DUTTA
S/O SHRI SEG RAM SHARMA
R/O B-36, GALI NO.4, KHAJURI KHAS
DELHI-94.
TILAK RAJ
S/O LATE SHRI OM PRAKASH
H.NO.1806 JAHANGIR PURI
DELHI-33.
NARESH KUMAR
S/O SHRI PREM DASS
R/O H.NO.237, DR. AMBEDKAR BASTI
GHONDA, DELHI 53.
ASHOK KUMAR
S/O SHRI RADHA CHARAN
H.NO.A 2/580, MAIN ROAD
2nd SOUTH GAMRI EXTN.
DELHI 53.
MANOJ KUMAR
S/O SHRI RAM PRASAD
H.NO.-a-8/712, EAST GOKAL PUR
SHAHADRA
DELHI 94.
LAXMAN SINGH
S/O SRHI BUDHAN SINGH
H.NO.VILL. VIKASH NAGAR
LONI, GHAZIABAD, U.P.
ARVIND KUMAR
S/O SHRI MAHAVIR SINGH
R/O RZ, D-31B, PARTAP GARDEN
BINDAPUR
UTTAM NAGAR
DELHI 59.
RAMESHWAR SINGH
S/O SHRI SANT RAM
H.NO.384, P.O. NANGLOI
DELHI 41.
HARI KISHAN
S/O MAM RAJ
R/O H.NO.9/419, GALI NO.11
AJEET NAGAR, GANDHI NAGAR
DELHI-31.
NARENDER
S/O SHRI MOHAN LAL
R/O H-11/2A, GALI NO.20
JAI PRAKASH NAGAR, GHONDA
DELHI-53.
RAKHI
D/O SHRI OM SHARMA
R/O C-257, MCD FLAT
Ist PUSTA, NEW-USMAN PUR
DELHI-53.
TAJAMMUL HUSSAIN
S/O MD. SULEMAN
R/O SHIV VIHAR, GALI NO.14
PHASE VII, KARAWAL NAGAR
DELHI 94.
MANOJ KUMAR
S/O RATTAN SINGH
R/O VILL. MUNDHELAKHURD
NEW DELHI 73.
SUDARSHAN
S/O ATTER SINGH
R/O VILL. MITRAO
NEW DELHI 43.
PURAN CHAND
S/O CHHAGGU RAM
R/O A/377 MADI PUR, J.J.COLONY
NEW DELHI 63.
DHARAMENDER SHARMA
S/O SHRI GHAN SHYAM SHARMA
R/OE-1831, JANANGIR PURI
DELHI-33.
MANOJ KUMAR
S/O LATE SHRI KRISHAN PAL
R/O BLOCK C, GALI NO.17
H.NO.229, KHAJURI KHAS
DELHI-94.
MADAN PAL
S/O SHRI MITTAR SAIN
R/O b-639, AMAN VIHAR
NEW DELHI 110 086.
AZAD SINGH
S/O SHRI MANGE RAM
R/O V.P.O. SINDHU
DELHI 40.
CHETAN S/O SHRI RAM LAL
R/O 18/358, TRILOK PURI
DELHI 91.
DINESH KUMAR
S/O SHRI BEG RAJ
R/O 159, CHILLA SARODA
P.O.MAYUR VIHAR
DELHI-91.
SUBHASH CHAND
S/O SHRI DHANI RAM
R/O VILL. DALLUPURA
P.O. VASUNDHRA ENCLAVE
NEW DELHI 96.
DEEP CHAND
S/O SHRI RAM NARAIN
R/O RZK-144, DURGA PARK
GALI NO.4
DELHI.
JAIVEER SINGH
S/O SHRI CHHATTAR SINGH
R/O T-89, RAJPURA, GURMANDI
TAXI STAND
DELHI 110 007.
ANIL KUMAR
S/O SHRI BALESH KUMAR
R/O VILL. BIHARIPUR P.O. GOKULPURI
SHAHADARA
DELHI 94.
SURENDER KUMAR
S/O SHRI SANT RAM
R/O B-41/B GOPAL NAGAR
NAZAFGARH
DELHI.
KANWAR LAL
S/O SHRI SHEO RAM
R/O PADWALA KHURD
NEW DELHI 110 073.
SANTOSH KUMAR
S/O SHRI AVDHESH KUMAR MEHTA
R/O D-37/a RAJA PURI UTTAM NAGAR
NEW DELHI 110 043.
JAS RAI
S/O SHRI RAGHUBIR SINGH
R/O 156, NEW USMANPUR-II PUSTA
DELHI 110 053.
HORI LAL
S/O SHRI KANGLA SINGH
R/O B-2/5, HARIJAN BASTI, KONDLI
DELHI 110 096.
BIJENDAR
S/O SHRI RAM
R/O WZ-170, B-80, YARDA TILAK NAGAR
DEELHI 110 018.
ANIL KUMAR
S/O SHRI BISHAN LAL
R/O WZ-191B 80 YARDS
TILAK NAGAR
DELHI 110 018.
BALBIR SINGH
S/O SHRI BASANTA
VILLAGE BADUSARAI
P.O. CHAWLA
NEW DELHI.
OM PRAKASH
S/O SH. TODARMAL
R/O 2376, GALI RAVI DAS BAZAR
SITA RAM, DELHI 110 006.
ROHITASH KUMAR
S/O SHRI BISHAMBAR DAYAL
R/O 692, CHANDNI MAHAL, DARYA GANJ
DELHI 110 002.
SHANKAR LAL
S/O SH. CHUNNI LAL
R/O 16, KOTLA ROAD
NEW DELHI 110 002.
VIJAY KUMAR
S/O SH. RADHUVEER SINGH
R/O C-29/1, GAMRI EXT. SUDAMA PURI
GALI NO.11
DELHI 110 053.
SURENDER MOHAN
S/O LATE SH. SITA RAM
R/O B-154, PANDAV NAGAR
DELHI 110 092.
RAVI BHUSHAN
S/O LATE SHRI DEVI SINGH
R/O H.NO.2086, GALI ZEREFASIL
TURKAMAN GATE
DELHI 110 002.
RAMESH KUMAR
S/O RAM KISHAN
R/O CN-132, RAJAPUR VILLAGE
SECTOR-9, ROHINI
DELHI.
RAJESH KUMAR
S/O SATYAPAL
R/O 39B, MALIKPUR
NEAR MODEL TOWN-I
DELHI 110 009.
ASHOK KUMAR
S/O RAM BIR
R/O 70-71, CHAUHANPUR
DELHI 110 094.
RAMESH KUMAR
S/O CHHATAR SINGH
R/O A-233/GALI NO.7
BEHAR PUR EXT.
DELHI 110 094.
AMAR SINGH CHAUHAN
S/O PUTU LAL CHAUHAN
R/O H.NO.B-227, CHANBAGH
DELHI 110 094.
VINOD KUMAR
S/O BALJOR SINGH
R/O H.NO.B-17, MATAWALI GALI
JOHARI PUR
DELHI 110 094.
SURESH KUMAR
S/O TOTA RAM
R/O V.P.O. BAGHOLA
PALWAL, DISTT. FARIDAB
HARYANA.
NARESH SHARMA
S/O BHOO DUTT SHARMA
R/O C 8-60, KESHAWPURAM
LAWRENCE ROAD
NEW DELHI 110 035.
VINOD
S/O DHARAM DATT
R/O H.NO.103 MOOLCHAND COLONY
OPP. SANTIVAN
NEW DELHI 110 002.
SUBHASH CHANDER
S/O BALJEET SINGH
R/O V.P.O. 157, DHAKA
KINGSWAY CAMP
DELHI 110 009.
TEJ PAL
S/O BHANWAR LAL
R/O C-501, PHASE-II
NANGLOI
DELHI 110 041.
DHARAM VEER SINGH
S/O RAM SINGH
R/O V & P.O. WAZIRABAD
DISTT. GURGAON
HARYANA.
VIJAY SINGH
S/O SH. PREM SINGH
R/O K-8 GALI NO.5
WEST GHONDA, DELHI-53.
SHISHUPAL SINGH
S/O SH. RAJENDER PRASAD
R/O H.NO.480, VILLAGE SULTANPUR DABAS
DELHI-39.
JASBIR SINGH
S/O SH. BHIM SINGH
R/O H.NO.343 SULTANPUR DABAS
DELHI-39.
SANJAY KUMAR
S/O SH. MAMAN SINGH
R/O 480 SULTANPUR DABAS
DELHI 39.
VIRENDER BHARDWAJ
S/O SH. SURESH KUMAR BHARDWAJ
R/O WZ-283-284, NARAINA VILLAGE
DELHI.
KRISHAN KUMAR
S/O SH. RAM KHILARI SHARMA
R/O 25-D POCKET B-6, MAYUR VIHAR
DELHI-96.
70. SHANKAR SAMNTA
S/O SH. B.K. SAMNTA
R/O 315/96 TYPE-II MRIDAD LANE
LNJP HOSPITAL, NEW DELHI-02.
71. RAJENDER KUMAR,
S/O SH. MANOHAR LAL
R/O K-369 J.J. COLONY WAZIRPUR,
DELHI-52.
72. HAILARIUS SORENG,
S/O SHRI BENEDICT SORENG,
R/O HK.NO.38, TYPE-I GULABI BAGH,
NEW DELHI.
73. KARTAR SINGH,
S/O SH. PARAN SUKH,
R/O VILL. RANGPORI P.O. MAHIPALPUR,
NEW ELHI-37.
74. KULDEEP SINGH,
S/O RAJENDER SINGH,
R/O 374 VILL. DEVLI,
NEW DELHI-62.
75. SUNIL KUMAR SHARMA,
S/O SHRI RAM KISHAN SHARMA,
R/O A-82A, ASHOK NAGAR,
DELHI.
76. KAILASH,
S/O SHRI NATHI RAM,
R/O H.NO.556, DR. AMBEDKAR BASTI,
GONDA, DELHI-53.
77. MAHESH KUMAR,
S/O SHRI RADHEY SHYAM,
R/O H.NO. 95/2 GALI NO.6B BLOCK,
BHAJANPURA, DELHI-53.
78. KAVINDER SINGH,
S/O SH. DHARAMBEER SINGH,
R/O 293, GALI NO.6b MAHALAXMI ENCLAVE,
KARAWAL NAGAR, DELHI-93.
79. AKHTAR BEG,
S/O SHRI MAQBOOL BEG,
R/O A-105 DR. AMBEDKAR NAGAR,
NEW DELHI.
80. ZILE SINGH,
S/O SH. NAGAR SINGH,
R/O VILL. & P.O. DEENDARPUR,
DELHI.
81. RANBIR SINGH,
S/O SHRI ASHARAM,
R/O VILL. & P.O. DEENDARPUR,
DELHI.
82. SURENDER KUMAR YADAV,
S/O SHRI GANGA RAM,
R/O VILL. PANDWALA KHURD,
NAZAFGARH, DELHI.
83. SUBHASH CHANDER,
S/O SHRI SURAJ BALI,
R/O I-50, MANGOLPURI,
DELHI-83.
84. LAKHAN SINGH,
S/O SH. DAULI RAM,
R/O H.NO. B-46, KONDLI,
DELHI.
85. MUKESH KUMAR,
S/O SH. MADAN PAL,
R/O BC-165 EAST SHALIMAR BAGH,
DELHI.
86. MAHESH KUMAR,
S/O SHRI RAM PAL,
R/O JATTI KALAN, SONEPAT,
HARYANA.
87. SUBHACH CHAND,
S/O SHRI RAJBIR SINGH,
R/O H.NO.185, NEW CHAUHANPUR,
KARAWAL NAGAR ROAD, DELHI-94.
88. SANJAY KUMAR,
S/O SHRI CHANDER BHAN,
R/O F-150, J.J. COLONY, WAZIRPUR,
DELHI-52.
89. LALARAM,
S/O SHRI KISHAN LAL,
R/O F-164, KONDLI HARIJAN BASTI,
DELHI-96.
90. SURESH CHAND,
S/O SHRI RAM PHAL,
R/O H.NO.100, VILL. JHARODA,
P.O. BURARI, DELHI-84.
91. RAM LAL KASANA,
S/O SHRI BHULE RAM,
R/O H.NO.9, GALI NO.1,
VILLAGE BIHARIPUR, DELHI.
92. BALRAJ,
S/O SHRI RATANU,
R/O VILL. KONDLI,
DELHI-96.
93. BHOPAL SINGH,
S/O SHRI TAL SINGH,
R/O 26/375, RAJVEER COLONY,
GHAROLI, DELHI-96.
94. MUKESH KUMAR,
S/O SHRI GOPI CHAND,
R/O W-12B/136, SARDAR PATEL CAMP,
JWALAPURI, DELHI-87.
95. GIRDHARI LAL,
S/O SH. SHRI CHAND,
R/O E-112, JEEVAN PARK, PANKHA ROAD,
UTTAM NAGAR, DELHI-59.
96. PUSHPENDER SINGH,
S/O SHRI BALJOR SINGH,
R/O C/O A-105, DR. AMBEDKAR NAGAR,
NEW DELHI.
97. SANJAY BALAYAN,
S/O SHRI ATTAR SINGH,
R/O VILL. & P.O. TAJPUR KALAN
DELHI-36.
98. SUNIL KUMAR,
S/O SHRI KHAJAN SINGH,
R/O VILL. & P.O. BAKHTAWARPUR,
DELHI-36.
99. KRISHAN KUMAR,
S/O SHRI CHANDROOP,
R/O VILL. & P.O. TAJPUR KALAN,
DELHI-36.
100. ANAND PAL,
S/O SHRI KARAN SINGH,
R/O VILL. & P.O. TAJPUR KALAN,
DELHI-36.
101. SATYAVIR SINGH,
S/O SHRI CHET RAM,
R/O VILL. TIGHIPUR P.O. BAKHTAWARPUR,
DELHI-36.
102. RAJBIR SINGH,
S/O SHRI NAFE SINGH,
R/O VILL. & P.O. TAJPUR,
DELHI-36.
103. KRISHAN KUMAR,
S/O SHRI MAM CHAND,
R/O VILL. & P.O. TAJPUR,
DELHI-36.
104. SANDEEP KUMAR,
S/O SHRI MAHENDER KUMAR,
R/O B-1210 MANGOLPURI,
DELHI-83.
105. NIRMAL SINGH,
S/O SHRI DESH RAJ SINGH,
R/O VILL. CHAUHANPUR, P.O. GOKULPURI,
DELHI-94.
106. NIRANJAN KUMAR,
S/O SHRI RAMESH BHANDARI,
R/O C-950, MANGOLPURI,
DELHI-83.
107. AMIT KUMAR,
S/O SHRI INDERJEET SINGH,
R/O 367, RAMPURA,
NEW DELHI.
108. INDAR KUMAR
S/O SH. KOTU RAM
R/O K-218, RAGHUBIR NAGAR
NEW DELHI - 27.
109. JOGINDER KUMAR
S/O SH. RAMPAL
R/O B-1/73 SULTANPURI
NEW DELHI-41.
110. BABU RAM
S/O SH. DAYA CHAND
R/O VILL. SULTANPUR DABAS
DELHI - 39.
111. RAJESH KUMAR
S/O SH. OM PRAKASH
R/O H.NO.1422, PANA PAPOSIA
NARELA, DELHI-40.
112. KARAMBIR SINGH
S/O SH. RAN SINGH
R/O H.NO.88, SWATNTRA NAGAR
NARELA, DELHI - 40.
113. JAIPAL
S/O SH. CHHAILA RAM
R/O H.NO.1617, TYPE-1 NH-4
FARIDABAD, HARYANA.
114. ANIL KUMAR
S/O SH. NATHI SINGH
R/O VILL. DURGAPUR, TEH. PALWAL
DISTT. FARIDABAD, HARYANA.
115. ANIL KUMAR
S/O SH. SIYA RAM
R/O VILL. & P.O. BHANDOLI, TEH. HODAL
DISTT. FARIDABAD, HARYANA.
116. RADHA RANI
D/O SHRI KISHAN RAJPUT
R/O H.NO.1067, GALI NO.43
MOELD BAND, EXTN. BADARPUR
DELHI - 44.
117. AMIR CHAND
S/O SH. TARA CHAND
R/O VILL. DARIYAPUR KALAN
DELHI.
118. SUNIL KUMAR JAIN
S/O SH. SH. N.C.JAIN
R/O F-49, BISHWKARMA COLONY
PUL PAHLADPUR
DELHI-44.
119. SURENDER KUMAR
S/O SH. KACHERU
R/O C-19, HARKESH NAGAR
OKHLA PHASE-2
DELHI-20.
120. BIJENDER KUMAR
S/O SH. GANGA PARSAD
R/O F-49 BISHWAKARMA COLONY
PULPAHLADPUR, DELHI - 44.
121. RAJBIR SINGH
S/O SH. MAHAVIR SINGH
R/O H.NO.391, GALI NO.7A
MITHAPUR EXTN. BADARPUR, DELHI-44.
122. BIJENDER SINGH
S/O SH. MAHAVIR SINGH
R/O H.NO.391, GALI NO.7A
MITHAPUR EXTN. BADARPUR, DELHI-44.
123. DEEPAK KUMAR
S/O SH. BHAGWAN
R/O 735, VILL. & P.O. GHOGA
DELHI - 39.
124. DEVENDER KUMAR
S/O SH. KANWAR LAL
R/O 256, VILL. & P.O. SANAUTH
NARELA, DELHI - 40.
125. VIJAY KUMAR
S/O SH. BANWARI LAL
R/O H.NO.208, VILL. SANAUTH
NARELA, DELHI - 40.
126. SAROJ RANI
W/O LATE SH. MAHINDER SINGH
R/O H.NO.68, VILL. SANAUTH
NARELA, DELHI - 40.
127. SADHU RAM
S/O SH. TARE
R/O H.NO.577, PANNA BEWANA
DELHI - 39.
128. RISHI DEV
S/O SH. HOSHIYAR SINGH
R/O H.NO.528, VILL. MAHRA
DISTT. SONEPAT, HARYANA.
129. VIJENDER
S/O SH. JAI NARAYAN
R/O H.NO.671, PANNHA BEGWAN
BAWANA, DELHI - 39.
130. IQBAL SINGH
S/O SH. CHANDER SINGH
R/O VILL. DINDARPUR
P.O. NAZAFGARH,
DELHI - 43.
131. RAMESH KUMAR
S/O SH. NARAYAN SINGH
R/O H.NO.189, VILL. NAWADA
P.O. UTTAM NAGAR, DELHI - 59.
132. AJAY
S/O SH. BHOPAL SINGH
R/O C-31, CENTRAL JAIL TILAK NAGAR
NEW DELHI.
133. GYANENDRA PARKASH
S/O SH. OMKAR SINGH
R/O J-1/12, CHANKAY PLACE
NEW DELHI.
134. SURENDER KUMAR
S/O SH. SHRI RAM
R/O WZ-170, TILAK NAGAR
NEW DELHI.
135. HEMANT KUMAR SAINI
S/O SH. NANAK CHAND SAINI
R/O H.NO.300, KATRA SUJAN RAI
DELHI GATE, NEW DELHI.
136. RADHEY SHYAM
S/O SH. BHIM SINGH
R/O 418/17, SHIV MANDIR
WAZIRABAD,
DELHI - 54.
137. JAGDEEP
S/O SH. ATTAR SINGH
R/O VILL. MOHAMMADPUR
P.O. ALIPUR
DELHI - 36.
138. RAMESH CHAND SHARMA
S/O SH. JAI BHAGWAN
R/O WORKING AT CIRCLE NO.52
HEALTH DEPARTMENT, MCD DELHI.
139. RAKESH SINGH
S/O SH. VEER SINGH
R/O PLOT NO.92, POCKET-10
SECTOR-21, ROHINI, DELHI-86.
140. BIJENDER SINGH
S/O SH. JAI SINGH
R/O VILL. & P.O. HIRANKI
DELHI - 36.
141. MUKESH KUMAR SHARMA
S/O SH. INDER PAL SHARMA
R/O R-4, GALI NO.5, SAURABH VIHAR
JAITPUR, BADARPUR, DELHI - 44.
142. RAKESH KUMAR
S/O SH. ANIRUDH DUBEY
R/O H.NO.825, GALI NO.6
B-BLOCK, BABA COLONY
BURARI, DELHI - 84.
143. VED PARKASH
S/O SH. HARI KISHAN
R/O H.NO.8, NSTP CORPORATION
FLOOR NEAR NIRANKARI COLONY
DELHI - 9.
144. PARDEEP KUMAR
S/O SH. ISHWAR SINGH
R/O VILL. & P.O. HIRANKI
DELHI - 36.
145. BHIM SINGH
S/O SH. JAGAN NATH
R/O VILL. & P.O. HIRANKI
DELHI - 36.
146. RAJESH KUMAR
S/O SH. KRISHAN LAL
R/O A-1832, JAHANGIRPURI
DELHI - 33.
147. VINOD KUMAR
S/O SH. RAMESHWAR DAYAL
R/O 12/6, PHASE-6, GALI NO.12
SHIV VIHAR KARAWAL NAGAR, DELHI-94.
148. KIRAN DEVI
W/O SH. MAHESH CHAND
R/O A-1, PHASE-6 33 PHOOTA ROAD
SHIV VIHAR, KARAWAL NAGAR, DELHI-94.
149. MAHESH CHAND
S/O SH. GANGA SHAH
R/O A-1, PHASE-6 33 PHOOTA ROAD
SHIV VIHAR, KARAWAL NAGAR, DELHI-94.
150. SANDEEP
S/O SH. KARTAR SINGH
R/O VILL. TIGHIPUR P.O. BAKHTAWARPUR
DELHI - 36.
151. SUKH PAL SINGH
S/O SH. PEETAM SINGH
R/O VILL. & P.O. SABHAPUR
DELHI.
152. JAI NARAYAN
S/O SH. OM PRAKASH
R/O H.NO.954, SWATNTRA NAGAR
NARELA, DELHI - 40.
153. PARVEEN KUMARI
W/O SH. LUV KUSH
R/O 177, GALI NO.9B
SAI NAGAR BADARPUR
DELHI - 44.
154. SARASWATI KUMARI
W/O SH. PAWAN KUMAR
R/O E-64B HARI NAGAR
PART-II, DELHI - 44.
155. RAJESH NAGAR
S/O SHRI JAHAN SINGH
R/O 336/18, SHIV MANDIR
WAZIRABAD-54.
156. CHIRANJI LAL
S/O SHRI RUMAL SINGH
R/O 215, ASOLA FATEHPUR BERI
DELHI.
157. BAL KISHAN
S/O SHRI KARTAR SINGH
R/O VPO POOTH KHURD
DELHI 110 039.
158. SURESH KUMAR
S/O SHRI RAM CHANDER
R/O C-9/9, MANGOLPURI
DELHI 110 083. APPLICANTS
(By Advocate: Sh. Anand Nandan)
Versus
1. GOVT. OF NCT OF DELHI,
THROUGH, PRINCIPLE SECRETARY (HEALTH)
DELHI SECRETARIAT
NEW DELHI.
2. DIRECTOR, LOCAL BODIES
DELHI SECRETARIAT
GOVT. OF NCT OF DELHI
NEW DELHI.
3. NORTH DELHI MUNICIPAL CORPORATION
THROUGH ITS COMMISSIONER
CIVIC CENTRE
NEW DELHI.
4. SOUTH DELHI MUNICIPAL CORPORATION
THROUGH ITS COMMISSIONER
CIVIC CENTRE
NEW DELHI.
5. EAST DELHI MUNICIPAL CORPORATION
THROUGH ITS COMMISSIONER
UDYOG SADAN, PATPARGANJ
DELHI. RESPONDENTS
O R D E R
M.A.No.283/2013:
In the circumstances, MA 283/2013, filed under Rule 4(5)(a) Central Administrative Tribunal (Procedure) Rules, 1987 seeking to allow the petitioners to prefer a single OA, is allowed.
O.A.No.417/2013:
2. The applicants, who are 158 in number, are all working as Domestic Breeding Checkers since the year 1996 in the Delhi Municipal Corporation on contract basis.
3. Now, by virtue of the bifurcation of the Delhi Municipal Corporation, they are working in either of the truncated MCD.
4. The applicants earlier preferred Writ Petition (C) No.8288 of 2007 before the Hon'ble High Court of Delhi, inter alia, praying for regularization of their services. Due to change in jurisdiction, the said Writ Petition was transferred to this Tribunal and numbered as TA 1406/2009. This Tribunal, vide its order dated 23.12.2009, disposed of the said TA No.1406/2009 along with a batch of similar TAs as follows:
32. Resultantly, for the foregoing reasons, we dispose of all these TAs with a direction to the respondents to MCD to adopt a methodology on Resolution etc. and to provide infrastructure of regular appointments of these applicants and thereafter a conscious decision be taken to offer them regular appointments as DBC/Health Workers. In this regard, Commissioner is expected in law to take a final decision, dealing with all the contentions raised by the applicants in these Writ Petitions (TAs) and the material relied upon and also our observations made. By doing so, we are not interfering in the domain of the executive but giving guidelines on their prerogative to decide the issue, which is yet to be decided finally. A decision shall be arrived at within two months from the date of receipt of a copy of this order. On the basis of the decision the claim of applicants be processed further.
33. As regards the liberty given to applicants by the Apex Court to seek salary for the non-transmission period, we leave this issue open and after a decision by the Commissioner, MCD, if adverse to the applicants, they are at liberty to revive these TAs, agitating the issue of non-payment of wages. In such an event, law shall take its own course. The TAs are accordingly disposed of. Till then status quo shall be maintained. No costs.
5. The respondent - Municipal Corporation of Delhi - preferred WP (C) No.3130/2010 against the said order of this Tribunal. While the said WP (C) was pending, Standing Committee and the House of the erstwhile MCD passed a Resolution dated 28.03.2011 (Annexure P/4) inter alia regularizing the services of the applicants as Domestic Breeding Checkers (DBC). The Hon'ble High Court of Delhi by its common order dated 10.05.2011, having considered the contents of the aforesaid Resolution, and having examined various provisions of the Delhi Municipal Corporation Act, qua the role of the Commissioner in giving his views before passing any such resolution, and also having noticed that the view of the Commissioner have already been called for, modified the orders of this Tribunal to the extent that "the Commissioner shall give his views/comments within six weeks on the issue of regularization of the services of the applicants and that thereafter, the Corporation shall take a decision as per the provisions of the Act." It was further recorded the statement of the then Commissioner that the services of the applicants shall not be terminated till the Corporation takes a final decision.
6. The applicants now, submit that in compliance of the orders of the Hon'ble High Court, the Commissioner submitted his proposals dated 09.06.2011 to the Standing Committee, which are as follows:
The scientific work assignment of DBCs is only for seven months i.e. from May to November for containment of Aedes breeding.
The 3500 post of DBCs are temporarily sanctioned every year as per seasonal requirement with prior approval of Commissioner, MCD and there is no permanent sanctioned post against which they can be regularized.
Aedes mosquitoes can not mate below 16 degrees centigrade and as such there is no requirement of DBCs during winter season when there is minimal/non-transmission of Aedes breeding.
Extremes of weather both hot and cold engendered by global warming may not facilitate enhanced breeding season.
For control of perennial breeding of culex mosquitos in polluted water in the drains there are 2302 anti larval Field Worker in MCD. The DBCs have no role in it.
The DBCs have no role in treated water brone diseases like Cholera, Polio, etc. In MCD there is no policy to regularize contractual staff. The data base of staff of MCD is enclosed which is in toto is 143216 out of it 3500 DBCs are working contractually and it would be arbitrary and would violate Article 14 if any particular type of employee is considered for regularization in isolation living a side the entire group of 35000 approx similarly situated contractual/seasonal employees.
NDMC has 164 Anti Malaria gang men which is similar to 2302 Field Worker of MCD and do DBC work as well.
7. It is further submitted that, since the observations and views expressed by the Commissioner are illegal and against the facts on record, and also the Judgement of this Tribunal in TA No. 1406/2009 and batch, the Corporation rejected the proposal of the Commissioner and directed him to submit a fresh preamble in order to secure the future of the applicants.
8. The applicants while disputing the opinion expressed by the Commissioner, inter alia, submit that the Commissioner is under statutory obligation to present a preamble before the respective Standing Committees and the House in view of the Resolutions passed by the House of the Corporation vide their Resolutions dated 28.03.2011 and 26.07.2011. Though much time has elapsed, Respondent No.2 who is required to coordinate with the Commissioners of the South, North and East Municipal Corporations and to make them to present a preamble, is not discharging his statutory obligations under the Delhi Municipal Corporation Act. The applicants, by filing this OA, are seeking a direction to the respondents to direct the respective Commissioners to place the preamble before the Standing Committee of the House of the Corporation and to implement the Resolutions of the Corporation passed resolving to regularize the services of the applicants.
9. It is to be seen that the Hon'ble High Court of Delhi while disposing of the Writ Petition No.3130/2010 and batch vide its order dated 10.05.2011 categorically observed that under the Scheme of the Act, the Commissioner is required to give his views before passing the Resolution by the Corporation and the Commissioner in pursuance of the said observations, furnished his views, though against to the interest of the applicants. Therefore, in view of the significant role of the Commissioner and in view of his discharge of the same, in our considered view, this Tribunal cannot compel the Commissioner to change his views without there being any change of circumstances or facts and to place a fresh preamble before the Corporation.
10. In the circumstances, we do not find any merit in the OA and accordingly, the same is dismissed.
11. However, it is made clear that this order shall not preclude the Commissioner to submit a fresh preamble as directed by the Corporation vide their Resolution dated 26.07.2011 while rejecting the earlier proposals dated 09.06.2011, if he chooses to do so, in terms of his statutory obligation under the Delhi Municipal Corporation Act, 1957. No order as to costs.
(V. Ajay Kumar) (Manjulika Gautam) Member (J) Member (A) /nsnrvak/