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Allahabad High Court

Ramesh Chandra Singh vs Shri Harish Chandra,I.A.S., on 4 February, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- CONTEMPT No. - 1342 of 2001

Petitioner :- Ramesh Chandra Singh
Respondent :- Shri Harish Chandra,I.A.S.,
Petitioner Counsel :- R.C.Singh
Respondent Counsel :- C.S.C.

Hon'ble Satyendra Singh Chauhan,J.

Learned counsel for the petitioner states that the order of this Court has been complied with.

In this View of the matter, no further order is required in this contempt petition. It is accordingly dismissed. Order Date :- 4.2.2010 RBS/-