Allahabad High Court
Ramesh Chandra Singh vs Shri Harish Chandra,I.A.S., on 4 February, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1342 of 2001 Petitioner :- Ramesh Chandra Singh Respondent :- Shri Harish Chandra,I.A.S., Petitioner Counsel :- R.C.Singh Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Learned counsel for the petitioner states that the order of this Court has been complied with.
In this View of the matter, no further order is required in this contempt petition. It is accordingly dismissed. Order Date :- 4.2.2010 RBS/-