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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Manipur - Subsection

Section 25(1)(d) in Manipur Technical University Act, 2016

(d)Elected Members Two teachers of the University or its constituent colleges, if any, who have put in not less than seven years teaching experience in any institution of higher technical education in Manipur on 1st January immediately preceding the year in which elections are held, other than University Professors, Deans, Directors of the constituent Colleges, to be elected by the teachers of the University and its constituent colleges from amongst themselves for three years.