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[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(b) in Telangana Electricity Duty Act, 1939

(b)by the National Thermal Power Corporation to the [Telangana] [Substituted by G.O.Ms.No.16, Energy (Budget) Department, dated 31.05.2016.] State Electricity Board.]