Karnataka High Court
Smt Savithri Devi vs The Commissioner Bangalore Mahanagara ... on 10 August, 2009
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
-1-
IN THE HIGH court? or KARNATAKA, %
DATED THIS THE 30th DAY OF AU(3I_.ES'f;~2C§{}9 3 F: "
BEFOREI:
THE HONBLE MR.JUS'PIC.E _iv1<3HAz~i%%%;g$:«jI§D§?
WRIT PETFFION No. 14832 &'15 2?5 OF' 2.508 {LB-TAX)
BETWEEN
SMT. SAVITHRI DEV!
AGE 54 YEARS ; _ '
w/0. BHRAMADW-sHARa«1;a" "
NO.74, Hos:>i'mLRc;>1AD..j_._.__'--.._ »
BANC}ALORE_-533.5
____ _. PETITION ER
(BY SRILAM --.zx:~a1j1w§0:1\z HA';€>::>_A; ADV)
AND:
_ 1 COMMISSIONER
BJWGALORE 'MRHANAGAR PAEJKE
N :«;.$Q§3ARE, BANGALORE.
TH'E°ASS'If.'*REVENUE OFFICER
. "cH1cK9_5;*r DIVISION,
"'««..BA..§3(}Ai;ORE MAHANAGAR PALIKE
BANGALORE.
RESPONDENTS
(3? --s1é'1. S RANGASWAMY A/S FOR R1 as R2) THESE WRIT PETITIONS ARE FILED UNDER "'4v.V/¥L'Ié'rI(:LEs 226 AND 227 OF THE CONS'TI'FU'I'ION OF INDIA «~ PRAYING TO QUASH' THE DEMAND PRELIMINARY AND FINAL NOTICE WDE ANNEXURE-K AND M AND DIRECT THE RESPONDENTS TO ASSESS THE PROP RTY' GF THE é \ ..2..
PE.'I'I'I'iONER UNDER SELF ASSESSMENT '_';u%N:i) mo. ..
THESE PETYFIONS COMJNGWQN F0R"'PRi;;~HE:ARxVNc;% V IN 'B' GROUP, mrs DAY, THE cogmir THE':
F'()LLOWiNG:
9----F~---"3-E43: There is no u 't Hence, the petition