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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(x) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(x)one director having special knowledge or practical experience in respect of agriculture and rural economics to be nominated by the State Government.