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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Uttar Pradesh - Subsection

Section 128(1)(iv) in The U.P. Municipalities Act, 1916

(iv)a conservancy tax for the collection, removal and disposal of excrementious and polluted matter from privies, urinals, cesspools;