Rajasthan High Court - Jaipur
Commercial Taxes Officer vs M/S Cipla Ltd on 1 July, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision Petition No. 56/2020
Commercial Taxes Officer
----Petitioner
Versus
M/s Cipla Ltd.
----Respondent
For Petitioner(s) : Mr. RB Mathur For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 01/07/2020 List this case again after four weeks, as prayed.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-53 (Downloaded on 01/07/2020 at 09:02:30 PM) Powered by TCPDF (www.tcpdf.org)