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Rajasthan High Court - Jaipur

Commercial Taxes Officer vs M/S Cipla Ltd on 1 July, 2020

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Sales Tax Revision Petition No. 56/2020

                                   Commercial Taxes Officer
                                                                                                         ----Petitioner
                                                                          Versus
                                   M/s Cipla Ltd.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. RB Mathur For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 01/07/2020 List this case again after four weeks, as prayed.
(SANJEEV PRAKASH SHARMA),J FATEH RAJ BOHRA /6-53 (Downloaded on 01/07/2020 at 09:02:30 PM) Powered by TCPDF (www.tcpdf.org)