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[Cites 0, Cited by 0] [Section 37A] [Entire Act]

State of Rajasthan - Subsection

Section 37A(f) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(f)incur expenditure on any development work from the funds received from the State Government for any purposes other than for which the funds are received; and