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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(f) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

(f)that the licence holder is or has been impersonating or permitting or aiding or abetting any body to impersonate as a public servant ;