5A. [ Power to regulate production, supply and distribution of aluminium.] [Inserted by S.O. 586(E), dated 3rd October, 1974.] - The Central Government may, if it is of opinion that it is necessary and expedient so to do for maintaining and increasing supply and for securing equitable distribution of aluminium, by notification in the Official Gazette, direct that no producer, manufacturer or dealer in [or importing agent shall undertake production or engage in supply and distribution or import, as the case may be,] [Substituted by S.O. 565(E), dated 4th October, 1979 (w.e.f. 4th October, 1979).] of and or all forms of aluminium specified in the Schedule to this order except to such extent and in such manner as may be specified by the Central Government or Controller or such other officer as the Central Government may, by order made from time to time, authorise in this behalf.
