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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(4) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(4)The following shall be 'C' Growth Areas :-Areas comprising the focal points other than the areas of the 'A' Growth Areas and 'B' Growth Areas.Annexure II[See rule 2(xxii)]List Of Items Not Eligible For Sales Tax Incentives