Chattisgarh High Court
Sudhir Kumar Behra vs Ramayan Prasad Aditya 47 Wpc/3137/2017 ... on 15 January, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 1209 of 2018
• Sudhir Kumar Behra S/o Makhan Lal Behra Aged About 48 Years
Posted As Upper Division Teacher, Government Middle School
Araikuda, Block Tamnar District Raigarh, Chhattisgarh., District :
Raigarh, Chhattisgarh
---- Petitioner
Versus
1. Ramayan Prasad Aditya Presently Posted as District Education
Officer, District Raigarh, Chhattisgarh., District : Raigarh,
Chhattisgarh
2. S. Prakash Posted as Director, Directorate of Public Instructions,
Indrawati Bhawan, Block-C, First Floor, New Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents
For Petitioner Shri K. K. Pandey, Advocate For Respondents Shri Vipin Tiwari, Advocate Contemnor No.1 Shri Ramayan Prasad Aditya is present.
Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 15/01/2019
1. Both the learned counsels would make joint statement that the contempt has been purged.
2. In view of the statement made, the contempt petition stands disposed of.
Sd/-
Prashant Kumar Mishra Judge Nirala