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Chattisgarh High Court

Sudhir Kumar Behra vs Ramayan Prasad Aditya 47 Wpc/3137/2017 ... on 15 January, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                            NAFR

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                  CONT No. 1209 of 2018

              • Sudhir Kumar Behra S/o Makhan Lal Behra Aged About 48 Years
                Posted As Upper Division Teacher, Government Middle School
                Araikuda, Block Tamnar District Raigarh, Chhattisgarh., District :
                Raigarh, Chhattisgarh

                                                                    ---- Petitioner

                                          Versus

              1. Ramayan Prasad Aditya Presently Posted as District Education
                 Officer, District Raigarh, Chhattisgarh., District : Raigarh,
                 Chhattisgarh

              2. S. Prakash Posted as Director, Directorate of Public Instructions,
                 Indrawati Bhawan, Block-C, First Floor, New Raipur,
                 Chhattisgarh., District : Raipur, Chhattisgarh

                                                                 ---- Respondents

For Petitioner Shri K. K. Pandey, Advocate For Respondents Shri Vipin Tiwari, Advocate Contemnor No.1 Shri Ramayan Prasad Aditya is present.

Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 15/01/2019

1. Both the learned counsels would make joint statement that the contempt has been purged.

2. In view of the statement made, the contempt petition stands disposed of.

Sd/-

Prashant Kumar Mishra Judge Nirala