Calcutta High Court
Alankit Marketing Pvt Ltd And Taraknath ... vs Regional Director Ministry Of ... on 6 January, 2026
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-30
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
CP/2/2021
IA NO: CA/1/2021
IN THE MATTER OF :
ALANKIT MARKETING PVT LTD AND TARAKNATH KABIRAJ
VS
REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS GOI AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 6th January, 2026
Appearance:
Mr. Biswarup Bhattacharya, Adv.
Mr. Balaji Chakraborty, Adv.
Mr. Saad Islam, Adv.
...for the petitioner.
Mr. Indrajeet Dasgupta, Adv.
...for the respondents.
The Court: The matter stands released from my list on personal grounds.
The parties are directed to take necessary steps for assignment.
(RAVI KRISHAN KAPUR, J.) spal