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Calcutta High Court

Alankit Marketing Pvt Ltd And Taraknath ... vs Regional Director Ministry Of ... on 6 January, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-30

                        IN THE HIGH COURT AT CALCUTTA
                               Original Jurisdiction
                                 ORIGINAL SIDE


                                    CP/2/2021
                                IA NO: CA/1/2021

                            IN THE MATTER OF :
            ALANKIT MARKETING PVT LTD AND TARAKNATH KABIRAJ
                                    VS
       REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS GOI AND ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 6th January, 2026

                                                                          Appearance:
                                                     Mr. Biswarup Bhattacharya, Adv.
                                                          Mr. Balaji Chakraborty, Adv.
                                                                 Mr. Saad Islam, Adv.
                                                                    ...for the petitioner.

                                                          Mr. Indrajeet Dasgupta, Adv.
                                                                 ...for the respondents.

The Court: The matter stands released from my list on personal grounds.

The parties are directed to take necessary steps for assignment.

(RAVI KRISHAN KAPUR, J.) spal