Supreme Court - Daily Orders
M/S Brawn Laboritories Ltd vs State Of Andhra Pradesh on 3 November, 2017
Bench: N.V. Ramana, Amitava Roy
ITEM NO.22 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7494/2017
(Arising out of impugned final judgment and order dated 25-01-2017
in CRLP No. 2419/2016 passed by the High Court of Judicature at
Hyderabad for the State of Telangana and the State of Andhra
Pradesh)
M/S BRAWN LABORITORIES LTD Petitioner(s)
VERSUS
STATE OF ANDHRA PRADESH Respondent(s)
(FOR ADMISSION)
Date : 03-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. Sushant Mahapatra, Adv.
Mr. Aruni Poddar, Adv.
Mr. Deepak Kr. Mahapatra, Adv.
Mr. Rahul Sharma, Adv.
Garima Gupta, Adv.
Mr. A.K. Srivastav, Adv.
Vibhuti Singh, Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (RENUKA SADANA) COURT MASTER (SH) Signature Not Verified ASST.REGISTRAR Digitally signed by VISHAL ANAND Date: 2017.11.03 16:20:06 IST Reason: