Madhya Pradesh High Court
Smt Kaladevi vs Kaludas Patel on 13 March, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 SA-3246-2019
The High Court Of Madhya Pradesh
SA-3246-2019
(SMT KALADEVI Vs KALUDAS PATEL AND OTHERS)
3
Jabalpur, Dated : 13-03-2020
Shri Rupesh Singh Thakur, learned counsel for the appellant.
Ms. Supriya Singh, learned Panel Lawyer for the respondent/State.
Let the record of the learned Courts below be requisitioned. List the matter after receipt of record.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 16/03/2020 16:33:49