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Madhya Pradesh High Court

Smt Kaladevi vs Kaludas Patel on 13 March, 2020

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                        1                             SA-3246-2019
                              The High Court Of Madhya Pradesh
                                          SA-3246-2019
                                         (SMT KALADEVI Vs KALUDAS PATEL AND OTHERS)

                     3
                     Jabalpur, Dated : 13-03-2020
                            Shri Rupesh Singh Thakur, learned counsel for the appellant.
                            Ms. Supriya Singh, learned Panel Lawyer for the respondent/State.

Let the record of the learned Courts below be requisitioned. List the matter after receipt of record.

(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 16/03/2020 16:33:49