Section 4 in Uttarakhand Annual Transfer for Public Servants Act, 2017
4. Classification of employees for posting.
- The employees shall be classified in the following categories for their posting; namely-(1)such employees for whom there is provision to be posted from district Headquarter to village level;(2)such employees for whom there is provision to be posted at division level;(3)such employees for whom there is provision to be posted at State level and their posting is to be done by the Government and Head of department.
