Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4A in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974 4A. [ Dearness Allowance. [Substituted vide notification no.F.8(106)DOP/A-II/79 dated 04.06.1983] - The Chairman and Members shall receive dearness allowance at the rates applicable from time to time to the officers of the Government of India].
