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[Cites 0, Cited by 0] [Section 89DCopies(1)] [Section 89DCopies] [Entire Act]

British India - Subsection

Section 89DCopies(1)(b) in Bills of Exchange Act 1882

(b)a copy of an instrument provided in accordance with the regulations to be evidence of receipt by a person identified in accordance with the regulations of the sum payable by the instrument.