Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act] Union of India - Subsection Section 5(8)(a) in The Telecom Regulatory Authority Of India Act, 1997 (a)any employment either under the Central Government or under any State Government; or