Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74A] [Entire Act] State of Kerala - Subsection Section 74A(1) in Kerala Factories Rules, 1957 (1)The expression "gasholder" means a water sealed gasholder which has a storage capacity of not less than 141.5 cubic mtres. (5000 cft.)
