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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(4)(d) in The Oil Mines Regulations, 2017

(d)the markers are provided on each side of national highways or state highways, major district roads, railway crossings, turning points and water body crossings and at other crossings where third party activity is expected and at entrance to stations one marker shall be provided.