Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 27 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005 27. The Commission may specify the conditions of services application to an officer or an employee appointed by the Commission in the letter of appointment.
