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Patna High Court - Orders

Vishundeo Prasad Singh vs Ashish Kumar & Ors on 16 July, 2013

Author: Chakradhari Sharan Singh

Bench: Sharan Singh, Chakradhari Sharan Singh

         Patna High Court CWJC No.2283 of 2013 (3) dt.16-07-2013




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.2283 of 2013
                     ======================================================
                     Vishundeo Prasad Singh
                                                                          .... .... Petitioner/s
                                                       Versus
                     Ashish Kumar & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    : Mr. Mritunjay Kumar
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                     SHARAN SINGH
                     ORAL ORDER

3    16-07-2013

As prayed for on behalf of the respondents, put up this matter again on 23.07.2013 under the same heading within first five cases.

(Chakradhari Sharan Singh, J) Amin/-