Patna High Court - Orders
Vishundeo Prasad Singh vs Ashish Kumar & Ors on 16 July, 2013
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
Patna High Court CWJC No.2283 of 2013 (3) dt.16-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2283 of 2013
======================================================
Vishundeo Prasad Singh
.... .... Petitioner/s
Versus
Ashish Kumar & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Mritunjay Kumar
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
3 16-07-2013As prayed for on behalf of the respondents, put up this matter again on 23.07.2013 under the same heading within first five cases.
(Chakradhari Sharan Singh, J) Amin/-