Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of West Bengal - Subsection Section 45(2) in The Darjeeling Gorkha Hill Council Act, 1988 (2)Whenever the Chief Executive Councillor takes any action under sub-section (1), he shall inform the [Council] [Word substituted by W.B. Act 3 of 1994.] forthwith.
