Supreme Court - Daily Orders
R.S. @ Ramabhai Bhagora vs Central Bureau Of Investigation on 12 December, 2017
Bench: S.A. Bobde, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL.) NO.D24917 OF 2017
IN
SPECIAL LEAVE PETITION (CRL.) NO.4290 OF 2017
R.S. @ RAMABHAI BHAGORA PETITIONER(S)
VERSUS
CENTRAL BUREAU OF INVESTIGATION RESPONDENT(S)
WITH
R.P.(Crl.) No.D24616/2017 in SLP(Crl.) No.4705/2017
R.P.(Crl.) No.D24796/2017 in SLP(Crl.) No.4716/2017
O R D E R
Delay condoned.
We have perused the Review Petitions and the connected papers.
We do not find any error in the common order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petitions are, accordingly, dismissed.
.......................J [S.A. BOBDE] ........................J [L. NAGESWARA RAO] Signature Not Verified Digitally signed by NEW DELHI; SANJAY KUMAR Date: 2017.12.13 15:17:05 IST DECEMBER 12, 2017. Reason:
ITEM NO.1001 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) No.D24917/2017 in SLP(Crl.) No.4290 of 2017 R.S. @ RAMABHAI BHAGORA Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION Respondent(s) (FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 120799/2017) WITH Review Petition (Crl.) No.D24616/2017 in SLP(Crl.) No.4705 of 2017 (II-A) (FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 120825/2017) Review Petition (Crl.) No.D24796/2017 in SLP(Crl.) No.4716 of 2017 (II-A) (FOR CONDONATION OF DELAY IN FILING REVIEW PETITION ON IA 120783/2017) Date : 12-12-2017 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed in terms of the signed order.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR (Signed Order is placed on the file)