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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(1)(c) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(c)initiate capacity building programmes including training in independent living and community relationships for families, members of community and other stakeholders and care providers on care giving and support ;