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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(j) in Jammu and Kashmir Legal Services Authorities Act, 1997

(j)the conditions of service and salary and allowances of the officers and other employees of the District Authority under sub-section (6) of section 7 ;