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[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Finance Act, 1996

(i)on so much of the total income as consists of-(a) royalties received from Government or an Indian - concern in pursuance of an agreement made by it with the Government or the Indian concern after the 31st day of March, 1961 but before the 1st day of April, 1976 , or