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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(2)(xi) in Birsa Munda Tribal University Act, 2017

(xi)to make regulations prescribing the manner for granting exemption from courses of studies in the University or in colleges for qualifying for degrees, diplomas and other distinctions;